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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(7) in The Rajasthan Brewery Rules, 1972

(7)He shall not cancel, obliterate or alter any entry in the book or make therein any entry which is untrue in any respect, should it be necessary to correct any entry a line shall be drawn through the incorrect entry in such a manner as to leave it distinctly visible, and the amended entry shall be inserted above it; every correction shall be initialed by the person making it at the time.