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[Cites 0, Cited by 0] [Section 83(4)] [Section 83] [Entire Act]

State of Jharkhand - Subsection

Section 83(4)(xiv) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xiv)providing specialised professional services, counselors, translators, interpreters, special educators, social workers, mental health workers, vocational trainers etc. for the children covered under the Act;