Section 23 in Mizoram Animal (Control & Taxation) Act, 2014
23. Repeal and savings.
(1)The Mizoram Animal (Control & Taxation) Act, 1980 (Act No. 4 of 1980) with its amendment(s) stands hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the Act so repealed shall, in so far as it is not inconsistent with the provisions of this Act, be deemed to have been done or taken, as the case may be, under the corresponding provisions of this Act.
