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[Cites 0, Cited by 0] [Section 50(3)] [Section 50] [Entire Act]

State of Andhra Pradesh - Subsection

Section 50(3)(c) in Andhra Pradesh Co-Operative Societies Rules, 1964

(c)If the address of such person is known to the Registrar or other authorised person by sending it to him by registered post ; or