Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Lok Sabha Debates

Introduction Of The Constitution (Eighty-Fourth Amendment) Bill (Amendment Of ... on 14 December, 1998

Title: Introduction of the Constitution (Eighty-Fourth Amendment) Bill (Amendment of articles 239AA, 331 and 333 and Insertion of new articles 338A, 332A and 334A). 14.10 hrs. MR. SPEAKER: Now, we go to Item No.19.

As the House is aware, the Minister of Law, Justice and Company Affairs moved a motion on 14th July 1998 seeking leave of the House to introduce Constitution (Eighty-Fourth Amendment) Bill, 1998. It could not be put to the vote of the House on that day. I shall now put the question to the vote of the House. The question is:

"That leave be granted to introduce a Bill further to amend the Constitution of India."

Those in favour may say, `Aye'.

SEVERAL HON. MEMBERS: `Ayes'.

MR. SPEAKER: Those against may say `No'.

SOME HON. MEMBERS: `No'.

MR. SPEAKER: I think, the `Ayes' have it; the `Ayes' have it. The motion was adopted.

MR. SPEAKER: Leave is granted. The Minister may now introduce the Bill. SHRI M. THAMBI DURAI : I introduce the Bill.

------

* Published in the Gazette of India Extraordinary Part II-Section 2, dated 14.12.98