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[Cites 0, Cited by 0] [Section 67A(1a)] [Section 67A] [Entire Act]

State of Maharashtra - Subsection

Section 67A(1a)(b) in The Maharashtra Prohibition Act

(b)uses more alcohol in the manufacture of any of the articles mentioned in section 24A than the quantity necessary for extraction or solution of the elements contained therein and for the preservation of such article , or