Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(6) in The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

(6)The State Government may prescribe the procedure for payment of unemployment allowance under this Act.