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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(a) in Orissa State Bar Council Legal Aid Rules, 1986

(a)Funds provided by the Council in its budget annually and credited to the Legal Aid Funds may be provided by the Bar Council in terms of Section 6 (2)(b) of the Advocates Act, 1961, and credited to the fund to be known as "Orissa State Bar Council Legal Aid Fund".