Section 14(3)(a) in Andhra Pradesh Real Estate (Regulation and Development) Rules, 2017

[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

(a)the practice of making any statement, whether orally or in writing or by visible representation which-

(i)falsely represents that services or amenities are of a particular standard or grade;

(ii)represents that the Promoter or himself has approval or affiliation which such Promoter or himself does not have;

(iii)makes a false or misleading representation concerning the services which the Promoter does not have;

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