Calcutta High Court (Appellete Side)
Tapabrata Das & Ors vs State Of West Bengal & Ors on 7 April, 2011
Author: Harish Tandon
Bench: Harish Tandon
1 Sl/ 07.4.11 W.P. 13531 (W) of 2009 96 with ac C.A.N. 8159 of 2010 Tapabrata Das & Ors
-vs-
State of West Bengal & Ors None appears even at the time of second call.
The writ petition is, accordingly, dismissed for default.
Interim order, if any, stands vacated.
(Harish Tandon, J.)