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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Bombay Presidency - Subsection

Section 5(6) in The Bombay Provincial Municipal Corporations Act, 1949

(6)One-tenth of the total number of seats to be filled by direct election in every Corporation shall be reserved for persons belonging to Backward Classes and one third of the seats so reserved for Backward Classes shall be reserved for Women belonging to the Backward Classes.