Section 81(7) in The Maharashtra Co-Operative Societies Act, 1960
(7)[ Special audit of co-operative Bank if requested by the Reserve Bank of India shall be conducted and report thereof shall be submitted to the Reserve bank of India under intimation to the Registrar alongwith the Special Audit Report.] [Sub-section (7) added by Maharashtra Act 11 of 2008, Section 24(ii), (w.e.f. 29-10-2007).]
