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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Karnataka - Subsection

Section 44(3) in Visvesvaraya Technological University Act, 1994

(3)The students who are on the rolls of the Engineering colleges and Technological institutions located within the University Area before the commencement of Technological University shall continue to be the students of the respective universities to which the colleges are affiliated at present.