Allahabad High Court
State Of U.P. vs Sanjay Mishra on 3 April, 2017
Bench: Shashi Kant Gupta, Abhai Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- GOVERNMENT APPEAL DEFECTIVE No. - 32 of 2008 Appellant :- State Of U.P. Respondent :- Sanjay Mishra Counsel for Appellant :- Govt. Advocate Hon'ble Shashi Kant Gupta,J.
Hon'ble Abhai Kumar,J.
Await the compliance report.
List after four weeks.
Order Date :- 3.4.2017 N.A.