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Union of India - Section

Section 16 in The Cost Accounting Records (Petroleum Industry) Rules, 2002

16. Expenses or incentives on Exports. - The proper records showing the expenses incurred on the export sales, if any, of the product under reference shall be separately maintained so that the cost of export sales can be determined correctly. Separate cost statement shall be prepared for product exported giving details of export expenses incurred and incentive earned. In case, duty free imports of input materials are made, the cost statements should reflect this fact.