Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 227(2)] [Section 227] [Entire Act]

Union of India - Subsection

Section 227(2)(e) in The Manipur Municipalities Act,1994.

(e)such number of persons not less than; four-fifth of the total number of members of the Committee as may be specified by the Government elected in the prescribed 'manner amongst the members of the Zilla Parishad, Nagar Panchayat and Councillors of the Municipal Corporation and the Municipal Councils in the district, in. proportion to, the ratio between the population of the rural areas ,and of the, urban areas in th district.