Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 21 in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

21. Consumers in the Micro-Grid area.

(1)Consumers in the identified Micro-Grid area shall regularly pay the electricity charges to the MGO, based on the mutually agreed tariff.
(2)Consumers shall adopt Energy Efficient measures by using Energy Efficient appliances and reduce the overall electricity consumption.Part - H Miscellaneous