Section 10 in The M.P. Cinemas (Regulation) Rules, 1972
10. Height of tiers.
- Where the first tier of balcony extends over any part of the auditorium the height between the floor of the auditorium and such tier or balcony shall not be at any part less than 10 feet; the floor of the highest part of such tier or balcony and the lowest part of the ceiling over the same shall not be less than 12 feet. The height between the several tiers shall in no case be less than 8 feet :Provided that nothing in this rule shall apply to premises duly licensed in any part of the State for use of cinematograph exhibition before the coming into force of these rules.
