Bombay High Court
Sau Mangala Umraoji Nibone vs State Of Maharashtra And Others on 31 July, 2023
5-PIL-132-2022 & connected
Pdp
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
PUBLIC INTEREST LITIGATION NO. 132 OF 2022
WITH
INTERIM APPLICATION NO. 20456 OF 2022
WITH
INTERIM APPLICATION NO. 3298 OF 2023
Gopal Dagdu Lahange. ... Petitioner.
Versus
State of Maharashtra & Ors. ... Respondents.
WITH
WRIT PETITION NO. 3263 OF 2023
WITH
WRIT PETITION NO. 3115 OF 2023
WITH
WRIT PETITION NO. 3014 OF 2023
WITH
WRIT PETITION NO. 3791 OF 2023
WITH
WRIT PETITION NO. 3792 OF 2023
WITH
WRIT PETITION NO. 3490 OF 2023
WITH
WRIT PETITION NO. 3841 OF 2023
WITH
WRIT PETITION NO. 3805 OF 2023
WITH
WRIT PETITION NO. 3807 OF 2023
WITH
WRIT PETITION NO. 4311 OF 2023
WITH
WRIT PETITION NO. 3969 OF 2023
WITH
WRIT PETITION NO. 3970 OF 2023
WITH
WRIT PETITION NO. 8340 OF 2023
WITH
WRIT PETITION NO. 8342 OF 2023
1
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5-PIL-132-2022 & connected
WITH
WRIT PETITION NO. 8343 OF 2023
WITH
WRIT PETITION NO. 8347 OF 2023
WITH
WRIT PETITION NO. 8349 OF 2023
WITH
WRIT PETITION NO. 8351 OF 2023
WITH
WRIT PETITION NO. 8352 OF 2023
WITH
WRIT PETITION NO. 8353 OF 2023
WITH
WRIT PETITION NO. 8354 OF 2023
WITH
WRIT PETITION NO. 8355 OF 2023
WITH
WRIT PETITION NO. 8358 OF 2023
WITH
WRIT PETITION NO. 8359 OF 2023
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WRIT PETITION NO. 8362 OF 2023
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WRIT PETITION NO. 8365 OF 2023
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WRIT PETITION NO. 8367 OF 2023
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WRIT PETITION NO. 8375 OF 2023
WITH
WRIT PETITION NO. 8379 OF 2023
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WRIT PETITION NO. 8382 OF 2023
WITH
PUBLIC INTEREST LITIGATION NO. 112 OF 2023
WITH
PUBLIC INTEREST LITIGATION NO. 113 OF 2023
WITH
WRIT PETITION NO. 8394 OF 2023
WITH
WRIT PETITION NO. 8402 OF 2023
WITH
WRIT PETITION NO. 8403 OF 2023
WITH
WRIT PETITION NO. 8404 OF 2023
2
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5-PIL-132-2022 & connected
WITH
WRIT PETITION NO. 8410 OF 2023
WITH
WRIT PETITION NO. 8407 OF 2023
WITH
WRIT PETITION NO. 8409 OF 2023
WITH
WRIT PETITION NO. 8415 OF 2023
WITH
WRIT PETITION NO. 8411 OF 2023
WITH
WRIT PETITION NO. 8412 OF 2023
WITH
WRIT PETITION NO. 8414 OF 2023
WITH
WRIT PETITION NO. 8416 OF 2023
WITH
WRIT PETITION NO. 8417 OF 2023
WITH
WRIT PETITION NO. 8420 OF 2023
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WRIT PETITION NO. 8570 OF 2023
WITH
WRIT PETITION NO. 8571 OF 2023
WITH
WRIT PETITION NO. 8572 OF 2023
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WRIT PETITION NO. 8573 OF 2023
WITH
WRIT PETITION NO. 8574 OF 2023
WITH
WRIT PETITION NO. 8576 OF 2023
WITH
WRIT PETITION NO. 8578 OF 2023
WITH
WRIT PETITION NO. 8582 OF 2023
WITH
WRIT PETITION NO. 8586 OF 2023
WITH
WRIT PETITION NO. 8589 OF 2023
WITH
WRIT PETITION NO. 8590 OF 2023
WITH
WRIT PETITION NO. 8591 OF 2023
3
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5-PIL-132-2022 & connected
WITH
WRIT PETITION NO. 8593 OF 2023
WITH
WRIT PETITION NO. 8594 OF 2023
WITH
PUBLIC INTEREST LITIGATION NO. 114 OF 2023
WITH
WRIT PETITION NO. 8595 OF 2023
WITH
WRIT PETITION NO. 8596 OF 2023
WITH
WRIT PETITION NO. 8597 OF 2023
WITH
WRIT PETITION NO. 8598 OF 2023
WITH
WRIT PETITION NO. 8602 OF 2023
WITH
WRIT PETITION NO. 8604 OF 2023
WITH
PUBLIC INTEREST LITIGATION NO. 115 OF 2023
WITH
WRIT PETITION NO. 9353 OF 2022
WITH
WRIT PETITION NO. 9745 OF 2022
WITH
WRIT PETITION NO. 9746 OF 2022
WITH
WRIT PETITION NO. 9744 OF 2022
WITH
WRIT PETITION NO. 9378 OF 2023
WITH
WRIT PETITION NO. 9385 OF 2023
WITH
WRIT PETITION NO. 9390 OF 2023
WITH
WRIT PETITION NO. 9400 OF 2023
WITH
WRIT PETITION NO. 9406 OF 2023
WITH
WRIT PETITION NO. 9423 OF 2023
WITH
PUBLIC INTEREST LITIGATION NO. 118 OF 2023
WITH
PUBLIC INTEREST LITIGATION NO. 120 OF 2023
4
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WITH
PUBLIC INTEREST LITIGATION NO. 121 OF 2023
WITH
PUBLIC INTEREST LITIGATION NO. 122 OF 2023
WITH
WRIT PETITION NO. 16120 OF 2022
WITH
WRIT PETITION NO. 16121 OF 2022
WITH
WRIT PETITION NO. 16122 OF 2022
WITH
WRIT PETITION NO. 16123 OF 2022
WITH
WRIT PETITION NO. 16125 OF 2022
Mr. Nitin Gaware Patil for the Petitioners in WP 4311/2023, WP
8347/2023, WP 8349/2023.
Ms. Mrinal A. Shelar for the Petitioners in WP/3791/23 and
3805/23, 3807/23, 3969/23, 3970/23, 9745/23, 9746/23 and
9744/23.
Mr. Amit A. Karande for petitioners in WP Nos.8402/2023,
8403/2023, 8415/2023, 8416/2023, 8594/2023, 8596/2023,
8598/2023, 8602/2023, 8604/2023, 9378/2023, 9385,
9390/2023 and PIL Nos.114/2023, 120/2023, 121/2023 and
122 of 2023.
Mr. Siddharth Mehta for the Petitioners in WP 3115/23.
Mr. Shekhar Jagtap a/w Mr. Ranjeet Nimbalkar for Petitioner in
WP/3014/2023.
Mr. Siddharth Shitole for the Petitioners in WP 3841/23.
Mr. Bhushan Raut for Petitioner in WP 3263/2023, 3292/2023.
Mr. Ashok Kotangale with Ms.Vaidehi Godse, Mr. Mayur
Sarode, Ms. Rajashree Karande for Respondent No.5 in WP
3014/23 and for Respondent No.2 in WP 3969/23.
Mr. Sidheshwar N. Biradar for Respondent No. 3 and 4 in PIL
113/2023.
Ms. Pranjal Khatavkar A/w Shriram S. Kulkarni for Respondent
No. 13 in WP 3490/2023.
Dr. Birendra B. Saraf, AG a/w Mr. P. P. Kakade, Govt. Pleader
with Mr. M. M. Pabale, AGP for Respondent No. 1 to 6.
5
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5-PIL-132-2022 & connected
CORAM: DEVENDRA KUMAR UPADHYAYA, CJ. &
ARIF S. DOCTOR, J.
DATE: 31st JULY, 2023 P.C.:
1. Stand over to 10th August, 2023. Matters may be listed for final hearing at the bottom of the daily board.
2. In the meantime, learned counsel for the parties shall complete their pleadings.
3. Interim relief, if any, shall continue to operate till the next date of listing.
(ARIF S. DOCTOR, J.) (CHIEF JUSTICE) 6 ::: Uploaded on - 01/08/2023 ::: Downloaded on - 02/08/2023 03:00:12 :::