Section 2(e) in Oil Industry Development Board Employees (Death-cum-Retirement) Gratuity Rules, 1983
(e)"Superannuation" means the retirement of the Board's employee from service on reaching the age of [sixty years.] [Substituted 'fifty eight/sixty years' by Notification No. G.S.R. 220(E), dated 10.3.2011 (w.e.f. 26.12.1983).]
