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State of Madhya Pradesh - Section

Section 15 in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

15. Display of Notice Boards.

- Every registered dealer shall display at his shop in a conspicuous place or notice board of size not less than 2" x 3" indicating in Hindi language that the Nationalised Text Books are stocked in his shop for sale together with the time or timings during which the shop shall be kept open for transaction of business. He shall also exhibit in his shop, his registration card together with the price list of Text Books supplied to him free by the Text Books Depot concerned.