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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Punjab - Subsection

Section 107(6) in The State Pharmacy Council Rules, 1951

(6)The application and the certificates referred in sub-rule (3) shall be in Forms N and O in the Appendix with such variations as circumstances may require. Printed Forms shall be kept by the Registrar who shall supply them to intending applicant.