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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(vii) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958

(vii)District Council Reserved Forests. - These are forests that may be so declared by the Executive Committee under this Act or the rules made thereunder;