The Forfeiture (Repeal) Act, 2000

UNION OF INDIA
India

Act 48 of 2000

Published on 1 January 2000
Commenced on 1 January 2000
[This is the version of this document from 1 January 2000.]
[Note: The original publication document is not available and this content could not be verified.]

An Act to repeal the Forfeiture Act, 1859BE it enacted by Parliament in the Fifty- first Year of the Republic of India as follows:-