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Securities Appellate Tribunal

Neeru Gupta vs Sebi on 8 September, 2023

BEFORE THE        SECURITIES APPELLATE TRIBUNAL
                         MUMBAI

                                           Date : 08.09.2023



             Misc. Application No. 834 of 2023
                           And
                  Appeal No. 472 of 2023

  Neeru Gupta                                    ...Appellant

  Versus

  Securities and Exchange Board of India        ...Respondent



  Mr. Prakash Shah, Advocate i/b Prakash Shah & Associates for
  the Appellant.

  Mr. Sumit Yadav, Advocate with Ms. Samreen Fatima,
  Mr. Abhay Chauhan and Mr. Atul Kumar Agrawal Advocates
  i/b The Law Point for the Respondent - SEBI.

                          WITH
                   Appeal No. 473 of 2023

  Virendra Kumar Jain                            ...Appellant

  Versus

  Securities and Exchange Board of India        ...Respondent

  Mr. Kushal Shah, CA i/b Ketan Rupani & Co. for the Appellant.

  Mr. Sumit Yadav, Advocate with Ms. Samreen Fatima,
  Mr. Abhay Chauhan and Mr. Atul Kumar Agrawal Advocates
  i/b The Law Point for the Respondent - SEBI.
                               2


                         WITH
                  Appeal No. 474 of 2023

R.K. Commodities Services Pvt. Ltd. & Ors.     ...Appellants

Versus

Securities and Exchange Board of India        ...Respondent


Mr. Prakash Shah, Advocate i/b Prakash Shah & Associates for
the Appellant.

Mr. Sumit Yadav, Advocate with Ms. Samreen Fatima,
Mr. Abhay Chauhan and Mr. Atul Kumar Agrawal Advocates
i/b The Law Point for the Respondent - SEBI.


                         WITH
                  Appeal No. 475 of 2023

Abhishek Mishra                                ...Appellant

Versus

Securities and Exchange Board of India        ...Respondent


Mr. Kushal Shah, CA i/b Ketan Rupani & Co. for the Appellant.

Mr. Sumit Yadav, Advocate with Ms. Samreen Fatima,
Mr. Abhay Chauhan and Mr. Atul Kumar Agrawal Advocates
i/b The Law Point for the Respondent - SEBI.

                         WITH
                  Appeal No. 476 of 2023

Rapid Credit and Holdings Pvt. Ltd.            ...Appellant

Versus

Securities and Exchange Board of India        ...Respondent
                                3



Mr. Prakash Shah, Advocate i/b Prakash Shah & Associates for
the Appellant.

Mr. Sumit Yadav, Advocate with Ms. Samreen Fatima,
Mr. Abhay Chauhan and Mr. Atul Kumar Agrawal Advocates
i/b The Law Point for the Respondent - SEBI.


                        WITH
           Misc. Application No. 679 of 2023
                         And
                Appeal No. 516 of 2023

Reindus Tradeway Private Limited                 ...Appellant

Versus

Securities and Exchange Board of India          ...Respondent


Mr. Vikas Gupta, Advocate i/b Jural for the Appellant.

Mr. Sumit Yadav, Advocate with Ms. Samreen Fatima,
Mr. Abhay Chauhan and Mr. Atul Kumar Agrawal Advocates
i/b The Law Point for the Respondent - SEBI.


                        WITH
           Misc. Application No. 681 of 2023
                         And
                Appeal No. 517 of 2023

Vimuk Enterprises                                ...Appellant

Versus

Securities and Exchange Board of India          ...Respondent


Mr. Vikas Gupta, Advocate i/b Jural for the Appellant.
                                4


                        WITH
           Misc. Application No. 700 of 2023
                         And
                Appeal No. 518 of 2023

Shamugpriya International Pvt. Ltd.              ...Appellant

Versus

Securities and Exchange Board of India          ...Respondent


Mr. Vikas Gupta, Advocate i/b Jural for the Appellant.

Mr. Sumit Yadav, Advocate with Ms. Samreen Fatima,
Mr. Abhay Chauhan and Mr. Atul Kumar Agrawal Advocates
i/b The Law Point for the Respondent - SEBI.

                         WITH
                  Appeal No. 586 of 2023

APMV Stocks and Commodities Pvt. Ltd.            ...Appellant

Versus

Securities and Exchange Board of India          ...Respondent


Mr. Chintan Sheth, CA i/b Chintan Sheth & Associates for
the Appellant.

Mr. Sumit Yadav, Advocate with Ms. Samreen Fatima,
Mr. Abhay Chauhan and Mr. Atul Kumar Agrawal Advocates
i/b The Law Point for the Respondent - SEBI.

                         WITH
                  Appeal No. 587 of 2023
A.G. Agri Mart Pvt. Ltd.                         ...Appellant

Versus

Securities and Exchange Board of India          ...Respondent
                                              5


Mr. Chintan Sheth, CA i/b Chintan Sheth & Associates for
the Appellant.

Mr. Sumit Yadav, Advocate with Ms. Samreen Fatima,
Mr. Abhay Chauhan and Mr. Atul Kumar Agrawal Advocates
i/b The Law Point for the Respondent - SEBI.

                          WITH
             Misc. Application No. 657 of 2023
                           And
                  Appeal No. 657 of 2023
Sita Ram HUF                                             ...Appellant
Versus
Securities and Exchange Board of India                  ...Respondent


Mr. Sanjeev Kumar Choudhary, Advocate with Mr. Abhay Jha,
Advocate for the Appellant.

Mr. Sumit Yadav, Advocate with Ms. Samreen Fatima,
Mr. Abhay Chauhan and Mr. Atul Kumar Agrawal Advocates
i/b The Law Point for the Respondent - SEBI.

ORDER:

1. Three weeks time is allowed to the appellant to file rejoinder.

2. List on October 20, 2023.

Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member 08.09.2023 MADHUKAR Digitally signed by MADHUKAR SHAMRAO msb SHAMRAO BHALBAR BHALBAR Date: 2023.09.12 11:05:26 +05'30'