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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(v) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(v)to hold examinations and to grant diploma or certificate, and to confer degree and other academic distinction on persons subject to such conditions as the University may determine and to withdraw any such diplomas, certificates, degrees or other academic distinctions for good and sufficient cause;