Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Assam - Section Section 12 in The Assam Excise Act, 1910 12. Prohibition of import, export and transport. - The State Government may, by notification-(a)prohibit the import or export of any intoxicant into or from the territories to which this Act applies or any part thereof, or(b)prohibit the transport of any intoxicant.
