Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 117 in Rajasthan Panchayati Raj Rules, 1996 117. Rates of feeding etc. and fines to be exhibited. - A list of fines and of the rates of charges for feeding and watering shall be pasted in a conspicuous place on or near the pound.
