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[Cites 0, Cited by 0] [Section 4(10)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(10)(d) in West Bengal Municipal (Employees' Service) Rules, 2010

(d)the number of days actually required to attend a Court of Law or as a witness representing the Municipality or the notified Area Authority or the State Government upon service of summons by such a court;