Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 516 in The General Rules (Civil), 1957 516. Stock-book forms. - [* * *] [Deleted by Notification No. 325/VIII-b-1, dated 2nd November, 1960, published in U. P. Gazette, Part II, dated 25-3-1961.].
