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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(viii) in Bihar Targeted Public Distribution System (Control) Order, 2016

(viii)The licensee shall produce books and records relating to the allotment and distribution of food grains and other commodities as directed by the inspecting officers, and shall furnish of such information as may be called for by the inspecting officers.