195. Progress reports of Circle Inspectors. [§ 12, Act V, 1861].
- Circle Inspectors shall submit in B.P. Form No. 17 progress reports in such cases and at such intervals as the Superintendent may direct. These reports shall show clearly what progress has been made in the investigation; the steps taken to obtain a clue; the arrest or release on bail of any person; the search of houses, and the finding of stolen property. If the real name and residence of an accused person is not known, the fact and the action taken with a view to ascertaining them shall be noted. Particulars as to the action taken against absconders shall also find entry.
