Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(3)(xii) in The Orissa Labour Welfare Fund Act, 1996 (xii)Director, Employees' State Insurance Scheme, Orissa, ex-officio;