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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in Rajasthan Road Development Rules, 2002

(2)A display board of fee authorised to be collected on any-road or section of road shall be put by person/entrepreneur at fee collection centre(s) and also at a distance of about 200 meters ahead of fee collection centre(s) on either side of facility as required by the Engineer Incharge, Public Work Department.