Bombay High Court
The Association Of International ... vs State Of Maharashtra And Anr on 23 April, 2019
Bench: B.R. Gavai, Dama Seshadri Naidu
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1825 OF 2016
Shri Vile Parle Kelvani Mandal And 3 Others ....Petitioner
V/S
The State Of Maharashtra And 3 Others ....Respondent
WITH WRIT PETITION NO. 1525 OF 2015 Unaided Schools Forum And 4 Others ....Petitioner V/S The State Of Maharashtra ....Respondent WITH WRIT PETITION NO. 799 OF 2016 The Association Of International Schools In ....Petitioner India And Anr V/S State Of Maharashtra And Anr ....Respondent WITH WRIT PETITION NO. 2082 OF 2015 Forum Of Minority Management ....Petitioner Institutions(fmmi) And 6 Ors V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 2211 OF 2016 Page 1/2 ::: Uploaded on - 23/04/2019 ::: Downloaded on - 25/04/2019 03:26:41 ::: Association Of Management Of Homoeopathy ....Petitioner Medical Colleges In Mharashtra And 2 Ors.
V/S The State Of Maharashtra Through Secretary ....Respondent And 2 Ors.
WITH WRIT PETITION NO. 435 OF 2017 Aditys Institute Of Management Studies And ....Petitioner Research And Anr V/S State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION NO. 2511 OF 2015 Association Of Management Of Unaided Pvt. ....Petitioner Medical And Dental Colleges Of Mah & 4 Ors V/S The State Of Maharashtra & Anr ....Respondent CORAM : B.R. GAVAI & DAMA SESHADRI NAIDU, JJ DATE : 23rd April, 2019 P.C. :
Due to paucity of time the matter is adjourned for hearing. Stand over to 14th June, 2019.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 23/04/2019 ::: Downloaded on - 25/04/2019 03:26:41 :::