Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

NCT Delhi - Subsection

Section 43(i) in The Delhi Municipal Corporation Act, 1957

(i)the providing of music or other entertainments in public places or places of public resort and the establishment of theatres and cinemas;