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[Cites 0, Cited by 1] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(1) in The Government Of National Capital Territory Of Delhi Act, 1991

(1)At the commencement of the first session after each general election to the Legislative Assembly and at the commencement of the first session of each year, the Lieutenant Governor shall address the Legislative Assembly and inform it of the causes of its summons.