Jammu & Kashmir High Court - Srinagar Bench
Asif Hameed Dar vs Union Territory Of J&K And Others on 1 June, 2022
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 112
Suppl. List- 1
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP (Crl) 314/2022
Asif Hameed Dar.
..... Petitioner(s)
Through: -
Mr. G.N.Shaheen, Adv.
V/s
Union Territory of J&K and others.:
..... Respondent(s)
Through: -
CORAM:
Hon'ble Mr. Justice Ali Mohammad Magrey, Judge (ORDER) 01.06.2022 Heard.
Admit.
Notice returnable within three weeks. List on 13.07.2022.
(Ali Mohammad Magrey) Judge Srinagar 01.06.2022 "Gh. Nabi Secretary"
GH NABI MALIK 2022.06.01 16:04 I attest to the accuracy and integrity of this document