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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Odisha - Subsection

Section 59(4) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(4)Notwithstanding the provisions contained under sub-regulation (3) continuous cupboards or shelf with 75 centimeter projections may be permitted provided the same is constructed underneath the stilt portion of the window (not exceeding 90 centimeter in height from the floor) and over the lintel of window (at a height of 2.0 metres above floor level). This projection shall not be counted towards the covered area.