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[Cites 0, Cited by 0] [Section 192] [Entire Act]

Union of India - Subsection

Section 192(19) in The Coal Mines Regulations, 2011

(19)The shotfirer shall personally search every persons engaged in the transport and use of explosives and shall satisfy himself that no person so engaged has in his possession any mobile phone, cigar, cigarette, biri or other smoking materials or any match or any other apparatus of any kind capable of producing a light, flame or spark.