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State of Haryana - Section

Section 37 in The Haryana New Mandi Townships Building Rules, 1967

37. Piers in combination with walls - [Section 4(2)(1) and (h)].

- Piers in structural combination with wall shall for the purposes of these rules be deemed to form part of the wall provided that projection of pier from the one face of the wall exceeds ¼th of the thickness of such or if the sum of two projections from the two faces (if that be the case) exceeds 1/3rd of the thickness of the wall. This shall apply in finding the moment of inertia of the wall for determining its stability as for example a compound wall panel.