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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Andhra Pradesh - Subsection

Section 48(2) in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

(2)Animal feed manufactured and distributed by the ICAR/ SVVU/ Department of Animal Husbandry/and other government agencies/ institutions for the purpose of conducting Research & Development and field trials.