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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(zl) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(zl)"specified securities" means `equity shares' and `convertible securities' as defined under clause (zj) of sub-regulation (1) of regulation 2 of the Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009;