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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(10) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(10)Manufacturing Extra Neutral Alcohol by re-distilling Molasses based and Grain based Rectified Spirit or Rectified spirit obtained from any other fermentative base as notified by the Government from time to time either for commercial or for captive needs.Part - II Provision Relating to Notification and Grant of Licence for Manufacture of Spirits & Malt Spirit for Potable Purpose.