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[Cites 0, Cited by 0] [Section 29(5)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(5)(b) in Gudalur Janmam Estates (Abolition and Conversion Into Ryotwari) Act, 1969

(b)that subsequent to the passing of the said order, data for the better calculation of the basic annual sum have become available; or