Section 2(1)(v) in Andhra Pradesh Private Minority (Aided/Unaided) Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(v)"Competent Authority" means the Chairman of the Andhra Pradesh State Council of Higher Education.

Legal Document View