Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Goa - Section Section 1 in The Administrative Tribunal Act, 1965 1. This order may be called the Administrative Tribunal (Removal of Difficulties) Order, 1965.
