Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79A] [Entire Act]

State of Kerala - Subsection

Section 79A(1) in Calicut University Act, 1975

(1)It shall be the duty of a teacher or a member of the non-teaching staff of an affiliated college or an officer, teacher, or other employee of the University to do any work in connection with an examination conducted by the University, which he is required by the competent officer or authority of the University to do.