Allahabad High Court
Ranjeet Singh vs The Oriental Insurance Co. Ltd. And ... on 2 July, 2010
Author: Ashok Kumar Roopanwal
Bench: Ashok Kumar Roopanwal
Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 1902 of 2010 Petitioner :- Ranjeet Singh Respondent :- The Oriental Insurance Co. Ltd. And Another Petitioner Counsel :- Nipun Singh Hon'ble Satya Poot Mehrotra,J.
Hon'ble Ashok Kumar Roopanwal,J.
On prayer made by Sri Nipum Singh, learned counsel for the appellant, the case is directed to be put-up as fresh on 29.7.2010 so as to enable him to file copies of the Pleadings exchanged between the parties before the Tribunal, copies of the Statements of Witnesses examined on behalf of the parties before the Tribunal , copies of the documents filed on behalf of the parties before the Tribunal , and certified copy of the entire Order-sheet of the case before the Tribunal .
Order Date :- 2.7.2010 aks