Section 13 in The West Bengal Schools (Control of Expenditure) Act, 2005
13. Power to determine fixation of pay and age of superannuation.
- The State Government may, -(a)determine and approve the case of fixation of pay of the teacher or non-teaching staff of a school in the manner, as may be prescribed;(b)determine the age of superannuation and the benefits payable after superannuation to the teachers and non-teaching staff of a school in the manner as may be prescribed.
